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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in Bihar Jail Service Rules, 2014

(2)Recruitment through Promotion. - (i) For the recruitment by promotion, the Departmental Promotion Committee constituted under the Chairmanship of Inspector General, Prisons and Correctional Services, Bihar shall prepare a recommendation-list, amongst the working Deputy Superintendents from the cadre of Deputy Superintendents in Bihar jails, on the basis of their service history, Annual Confidential Report, seniority and merit list.
(ii)The said recommendation-list shall be sent to the Commission.
(iii)The State Government shall notify for filling the actual number of vacancy on the basis of promotion after getting recommendations from the Commission.
(iv)The percentage of recruitment through promotion shall be 25 percent of total created and sanctioned posts of the Service.