Delhi High Court - Orders
M/S Usha International Limited vs M/S Usha Shriram Enterprises Limited & ... on 19 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1323/2016&I.As. 18462/2011, 3844/2012, 4926/2017
M/S USHA INTERNATIONAL LIMITED ..... Plaintiff
Through: Mr. Prashant Gupta and Mr. Aadhar
Nautiyal, Advs. (M: 9205109664)
versus
M/S USHA SHRIRAM ENTERPRISES LIMITED & OTHERS
..... Defendant
Through: None.
18 WITH
+ CS(COMM) 1334/2016 & CC(COMM) 53/2017, I.A. 6164/2009,
6165/2009
USHA INTERNATIONAL LIMITED ..... Plaintiff
Through: Mr. Prashant Gupta and Mr. Aadhar
Nautiyal, Advs.
versus
USHA SHRIRAM ENTERPRISES PVT. LTD. ..... Defendant
Through: None.
19 AND
+ CS(COMM) 26/2017 & I.A. 12944/2013
USHA SHRIRAM ENTERPRISES PVT LTD & ANR. ..... Plaintiffs
Through: None.
versus
USHA INTERNATIONAL LTD. ..... Defendants
Through: Mr. Prashant Gupta and Mr. Aadhar
Nautiyal, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 19.09.2023
1. This hearing has been done through hybrid mode.
2. It is already 5:15 pm. No time left.
3. List on 20th December, 2023.
PRATHIBA M. SINGH, J SEPTEMBER 19, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:25:17