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Delhi High Court - Orders

M/S Usha International Limited vs M/S Usha Shriram Enterprises Limited & ... on 19 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~17 to 19
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CS(COMM) 1323/2016&I.As. 18462/2011, 3844/2012, 4926/2017
                                                      M/S USHA INTERNATIONAL LIMITED                             ..... Plaintiff
                                                                         Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                                     Nautiyal, Advs. (M: 9205109664)
                                                                         versus
                                                      M/S USHA SHRIRAM ENTERPRISES LIMITED & OTHERS
                                                                                                               ..... Defendant
                                                                         Through: None.
                                          18                             WITH
                                          +           CS(COMM) 1334/2016 & CC(COMM) 53/2017, I.A. 6164/2009,
                                                      6165/2009
                                                      USHA INTERNATIONAL LIMITED                                 ..... Plaintiff
                                                                         Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                                     Nautiyal, Advs.
                                                                         versus
                                                      USHA SHRIRAM ENTERPRISES PVT. LTD.                  ..... Defendant
                                                                         Through: None.
                                          19                             AND
                                          +                 CS(COMM) 26/2017 & I.A. 12944/2013
                                                      USHA SHRIRAM ENTERPRISES PVT LTD & ANR. ..... Plaintiffs
                                                                         Through: None.
                                                                         versus
                                                      USHA INTERNATIONAL LTD.                          ..... Defendants
                                                                         Through: Mr. Prashant Gupta and Mr. Aadhar
                                                                                     Nautiyal, Advs.
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                                  ORDER

% 19.09.2023

1. This hearing has been done through hybrid mode.

2. It is already 5:15 pm. No time left.

3. List on 20th December, 2023.

PRATHIBA M. SINGH, J SEPTEMBER 19, 2023/dk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:25:17