Section 2(1)(zq) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(zq)"rights issue" means an offer of units by a listed REIT to the unit holders of the REIT as on the record date fixed for the said purpose;

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