Bombay High Court
Actis Consumer Grooming Products ... vs Rakesh Malhotra And 9 Ors on 18 March, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Commercial Arbitration Petition (L) NO. 306 OF 2020
Actis Consumer Grooming Products Limited ...Petitioner
Versus
Rakesh Malhotra And Ors. ...Respondents
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Mr.Ashish Kamat with Anusha Jacob i/b. AZB & Partners, for the
Petitioner.
Mr.Anirban Sen with Mr.Samarth Chaudhari i/b. Hariani & Co., for
Respondent Nos.1, 4, 5 & 7.
Mr.D.N.Kher, Court Receiver present.
Mr.P.K.Nardele, O.S.D.Court Receiver present.
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CORAM : G.S. KULKARNI, J.
DATE : 18 March 2020
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P. C.
In pursuance of the directions dated 5 March 2020 passed by this Court (G.S.Patel, J.), the Court Receiver has fixed appointment on 19 March 2020 at 10.30 a.m. in the premises of respondent no.4 at Gagret Plant situated at Plot no.16, Ram Nagar, Industrial Area, Gagret, District Una, and at Shogi Plant situated at 49/102/103, HP SIDC Industrial Area, Shogi, District 7, Shimla, at Hamachal Pradesh.
2. In view of the present situation which has arisen on spread of the Coronavirus, the learned Court Receiver has made an application for postponement of the said meeting.
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3. The learned Court Receiver has also brought to my notice the observations as made in paragraph 7 of the order dated 17 March 2020 passed by the Bench of learned Brother Shri.Justice G.S.Patel in Commercial IP Suit (L) no.231 of 2020 which also accept the such request as made by the Court Receiver.
4. In the present circumstances, it is appropriate and acceptable that the application for postponement be granted and appointment be fixed by the Court Receiver in the week commencing from 30 March 2020.
5. Accordingly, list this petition for directions on 30 March 2020.
6. In the meantime, if the situation improves, the learned Court Receiver is requested to prepone the meeting and take further appropriate action as directed by this Court.
7. Liberty to the parties to apply.
Digitally signed by Prashant Prashant V. Rane [G.S. KULKARNI, J.] V. Rane Date:
2020.03.18 15:55:47 +0530