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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(d) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(d)All existing approved products, that the Insurer is desirous of selling through Web Aggregator, and for which the Web Aggregator is not specifically mentioned as a distribution channel in File Use application of the product, may be sold by the Web Aggregator without there being any requirement to modify the existing approved product under the product approval norms.