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[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(4)(iv) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(iv)all other sums payable to the mortgagee by the mortgagor in his capacity as such, together with the interest, if any, due thereon