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[Cites 0, Cited by 0] [Section 303(3)] [Section 303] [Entire Act]

State of Gujarat - Subsection

Section 303(3)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)stops or impedes ventilation or otherwise makes or conduces to make such other buildings to be in a condition unfit for human habitation or dangerous or injurious to health; or