Allahabad High Court
C/M, Sri Ganga Ram Shiksha Samiti & Anr. vs State Of U.P. & Anr. on 8 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 70406 of 2009 Petitioner :- C/M, Sri Ganga Ram Shiksha Samiti & Anr. Respondent :- State Of U.P. & Anr. Petitioner Counsel :- Manu Khare,Mohd. Afzal Respondent Counsel :- C.S.C.,Shadab Ali,Vivek Varma Hon'ble Dilip Gupta,J.
Disposed of.
For orders, see order of date passed in Writ Petition No. 71057 of 2009 (C/M, Sri Ganga Ram Dharmarth Trust, Shiksha Samiti and Bhagirathi Devi Mahavidyalay Mandi Dhanaura J.P. Nagar Vs. State Of U.P. & Anr.).
Order Date :- 8.1.2010 SK