Supreme Court - Daily Orders
Neetu Motiani vs Bhavesh Ajitkumar Motiani on 12 March, 2021
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.8 Court 13 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 466/2021
NEETU MOTIANI Petitioner(s)
VERSUS
BHAVESH AJITKUMAR MOTIANI Respondent(s)
(FOR ADMISSION and IA No.33530/2021-STAY APPLICATION )
Date : 12-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Nitish Banka, Adv.
Mr. Ameet Siingh, Adv.
Ms. Pareena Swarup, Adv.
Ms. Nida Khana, Adv.
Mr. K. P. Singh, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks. In the meantime, further proceedings in Civil Suit No.29/2021 titled as “Bhavesh Ajitkumar Motiani Son of Dr. A. K. Motiani Vs. Neetu Motiani Wife of Bhavesh Motiani and Daughter of Radhe Shyam” pending in the the City Civil Court at Ahmedabad, Gujarat shall remain stayed.
(JAGDISH KUMAR) Signature Not Verified (NISHA TRIPATHI) COURT MASTER (SH) Digitally signed by JAGDISH KUMAR Date: 2021.03.13 BRANCH OFFICER 13:21:29 IST Reason: