Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(v) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(v)The land use certificate. If it is a cultivable land, permission to use the land for running a college and construction of buildings, from the competent Revenue authority should be produced.