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[Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(12)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)if the person(s) responsible are from the staff of the Child Care Institution, appropriate action will be initiated against them; and