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Bombay High Court

Praphull Kaluram Shivale And Anr vs The Tahsildar, Shiruru, Pune And Ors on 6 July, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9263 OF 2022

 Praphull Kaluram Shivale And Anr                       ....PETITIONER
             V/S
 The Tahsildar, Shiruru, Pune And Ors                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 6th July, 2023 P.C. :

Due to paucity of time, stand over to 13/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/07/2023 ::: Downloaded on - 07/07/2023 17:38:47 :::