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State of Uttarakhand - Section

Section 189 in Uttarakhand Panchayati Raj Act, 2016

189. Inspection of construction works and registers of Panchayats by members.

- Any member of a Gram Panchayat, Kshettra Panchayat and Zila Panchayat may inspect any constraction work or institution constructed or maintained, in whole or part, the expense of the Gram Panchat, Kshettra Panchayat and Zila Panchayat, as the case may be, and with the previous sanction of the Chairman any register, accounts book, or other documents in the office of the Gram Panchayat, Kshettra Panchayat and Zila Panchayat as the case may be.