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State of Andhra Pradesh - Section

Section 15105 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

15105.

:2002)|-| 1.23.5| Proposed to provide .... number of Hose Reels inthe entire building.|-| 1.23.6| Proposed to provide .... number of Wet Risers/ WetRiser cum Down comers.|-| 1.23.7| Proposed to provide ... number of Yard Hydrants.|-| *1.23.8(a)| Proposed to provide number of Underground StaticWater tank/tanks, totally .... ltrs. Capacity.UndergroundStatic Water Tank Details: Ltrs.Underground Static Water Tank