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State of Karnataka - Section

Section 178 in Karnataka Panchayat Raj Act, 1993

178. Salary and allowances to the Adhyaksha and Upadhyaksha and other members.

(1)The salary and allowances of Adhyaksha and Upadhyaksha shall be as prescribed.
(2)Every member of the Zilla Panchayat other than the Adhyaksha and the Upadhyaksha shall be entitled to receive such sitting fee and allowances, as may be prescribed.