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State of Uttar Pradesh - Section

Section 36A in U.P. Technical University Act, 2000

36A. [ Power of the State Government to issue direction. [New Section 36-A Inserted by U.P. Act No. 18 of 2006. Published in U.P. Gazette Extra Part I Section (ka) dated 1st June, 2006.]

- The State Government may issue such directions from time to time to the University on policy matters, not inconsistent with the provisions of this Act, as it may deem necessary. Such directions shall be complied with by the University].