Andhra Pradesh High Court - Amravati
A.S.B.G.Ramalingam vs The Commissioner ,Endowments ... on 9 March, 2021
Author: Battu Devanand
Bench: Battu Devanand
THE HON'BLE SRI JUSTICE BATTU DEVANAND
Writ Petition No.5288 of 2011
ORDER
Sri.Venkata Reddy Chittem, learned counsel for the petitioner submits that this Writ Petition has become infructuous.
The submission of the learned counsel for the petitioner is placed on record.
Accordingly, the Writ Petition is dismissed as infructuous. There shall be no order as to costs.
As a sequel, miscellaneous petitions, if any, pending in this case shall stand closed.
______________________ BATTU DEVANAND, J Date: 09.03.2021 tm 2 THE HON'BLE SRI JUSTICE BATTU DEVANAND Writ Petition No.5288 of 2011 Date: 09.03.2021 tm