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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(12) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(12)The Secretary may attend every meeting of the market committee including sub-committee or special committee and take part in the discussion thereat; but shall not have the right to move any resolution or amendment to resolution or to vote.