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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(f) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(f)Dealers located outside the town of their respective Text Books Depot shall, if they so desire, receive the delivery of their supplies at the counter of their respective Text Books Depot on requests to that effect in their indents concerned, but in that case they shall not be entitled to receive any payment in lieu of packing, forwarding, railway freight, collie or conveyance charge.