Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 111 in The Jharkhand Agricultural Produce Markets Rules, 2000 111. Weighing or measuring by licensed weighmen or measurers. - In the case of a sale or purchase or storage of agricultural produce, all weighing and measuring shall be done by licensed weighman and measurer.
