Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(ix) in Maharashtra Court-fees Act. (ix)In suits to set aside an attachment of land or of an interest in land or revenue—according to the amount for which the land or interest was attached.
