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State of West Bengal - Section

Section 10 in The West Bengal Premises Tenancy Rules, 1999

10. Copy of application for deposit to be sent to the person to whom rent was last paid and to certain other persons.

- On receipt of deposit, the Controller shall cause a copy or copies of the application for deposit to be sent by registered post with acknowledgement due to the person to whom the rent was last paid as also to the person or persons mentioned in the application.