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[Cites 0, Cited by 1] [Section 67(2)] [Section 67] [Entire Act]

State of Andhra Pradesh - Subsection

Section 67(2)(e) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(e)the application of the provisions of the Code of Civil Procedure, 1908, and the Indian Limitation Act, 1908, to applications, appeals and proceedings under this Act;