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Shivaji M. Jadhav . vs Noida Authority . on 16 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.60                                COURT NO.5                SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     IA 1/2011,35090/2018, in Writ Petition(s)(Civil)                    No(s).   437/2011

     SHIVAJI M. JADHAV . & ORS.                                           Petitioner(s)

                                                      VERSUS

     NOIDA AUTHORITY                 & ANR.                              Respondent(s)

     (FOR STAY APPLICATION ON IA 1/2011
     FOR CLARIFICATION/DIRECTION ON IA 35090/2018)


     WITH
     CONMT.PET.(C) No. 816/2018 in W.P.(C) No. 437/2011 (X)
     (FOR ADMISSION)

     Date : 16-03-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr.    Dinesh K. Garg, Adv.
                                       Mr.    Abhishek Garg, Adv.
                                       Mr.    Dhananjay Garg, Adv.
                                       Mr.    Deepak Mishra, Adv.
                                       Mr.    R.P. Bansal, Adv.
                                       Mr.    Vivek Gupta, AOR

     For Respondent(s)                 Mr. Ravindra Kumar, AOR

                                        Mr. Anuvrat Sharma, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. Ravindra Kumar, appearing on behalf of the NOIDA Authority seeks and is granted one week time to have instructions in the matter.

List on 23.03.2018.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER