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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(g)'diploma' means a diploma awarded by the Board to a person for successfully completing in an affiliated institution such courses of study as may from time to time be prescribed by regulations [and includes a preparatory diploma, advanced diploma, higher diploma, intermediate diploma or a diploma awarded for completing a post diploma course] [Inserted by U.P. Act No. 23 of 1966.],
(gg)[ "Director" means the Director of Technical Education, Uttar Pradesh and includes for the purposes of Sections 22-A to 22-G, any officer not below the rank of Deputy Director, Technical Education authorized by the Director in that behalf;] [Inserted by U.P. Act. No. 36 of 1971.]