Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581ZT(1)] [Section 581ZT] [Entire Act] Union of India - Subsection Section 581ZT(1)(b) in The Companies Act, 1956 (b)shall apply to the Producer Companies or any class or category thereof with such exception or adaptation as may be specified in the notification.