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State of Bihar - Section

Section 1 in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

1. Short title and commencement.

(1)These regulations may be called the Bihar Electricity Regulatory Commission (Terms and Conditions for Tariff Determination from Solar Energy Sources) Regulations, 2010.
(2)These regulations shall come into force from the date of notification.