Allahabad High Court
Shiv Shanker vs Rakesh Yamdagni,Vice ... on 2 April, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1680 of 2001 Petitioner :- Shiv Shanker Respondent :- Rakesh Yamdagni,Vice Chancellor,N.D.UniVersity Of Agricul- Petitioner Counsel :- Balram Yadav Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition. It is accordingly dismissed for non- prosecution.
Order Date :- 2.4.2010 Rao/-