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Punjab-Haryana High Court

M/S Rama Steel Rolling Mills vs Customs, Excise & Service Tax Appellate ... on 31 March, 2016

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                                        CESR No. 3 of 2011
                                                        Decided on : 31.03.2016

M/s Rama Steel Rolling Mills
                                                                     . . . Petitioner
                                     Versus
Customs, Excise & Service Tax Appellate Tribunal
and another
                                                                  . . . Respondents

CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
       HON'BLE MRS. JUSTICE RAJ RAHUL GARG

PRESENT: None.
                                      ****

AJAY KUMAR MITTAL, J. (Oral)

On 15.02.2016, actual date notice was issued to the petitioner for 31.03.2016.

2. As per office report, notice issued to the petitioner has been received back unserved with the report that the company has since been closed.

3. In view thereof, the present reference is dismissed for want of prosecution and returned unanswered accordingly.




                                                (AJAY KUMAR MITTAL)
                                                       JUDGE

                                                 (RAJ RAHUL GARG)
March 31, 2016                                         JUDGE
J.Ram




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