Punjab-Haryana High Court
M/S Rama Steel Rolling Mills vs Customs, Excise & Service Tax Appellate ... on 31 March, 2016
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CESR No. 3 of 2011
Decided on : 31.03.2016
M/s Rama Steel Rolling Mills
. . . Petitioner
Versus
Customs, Excise & Service Tax Appellate Tribunal
and another
. . . Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS. JUSTICE RAJ RAHUL GARG
PRESENT: None.
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AJAY KUMAR MITTAL, J. (Oral)
On 15.02.2016, actual date notice was issued to the petitioner for 31.03.2016.
2. As per office report, notice issued to the petitioner has been received back unserved with the report that the company has since been closed.
3. In view thereof, the present reference is dismissed for want of prosecution and returned unanswered accordingly.
(AJAY KUMAR MITTAL)
JUDGE
(RAJ RAHUL GARG)
March 31, 2016 JUDGE
J.Ram
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