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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(vii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(vii)particulars of encumbrances, if any over the land together with the name and address of the creditor;