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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)the name, qualifications, experience and research work of the teacher under whom approved work is to be done;