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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(4)Committee Meetings for sanction of grants.-Application for grant shall be sent to the Managing Director. Grant Sanction Committee shall frame rules from time to time regarding its working system.