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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xv) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(xv)other words and expressions shall have the meanings assigned to them in the Provincial Insolvency Act, 1920 (V of 1920).