Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(6) in Punjab Rights of Persons with Disabilities Rules, 2019

(6)The nominated non-official members shall be eligible for payment of travelling allowance and daily allowance as admissible as per Rule 2.15 of Punjab Civil Services Rules, Volume-3 for attending the meetings of the governing body.