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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(c) in The Rajasthan Local Fund Audit Act, 1954

(c)the powers and duties of the [Director] [Substituted by Rajasthan Act No. 17 of 1987.];