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[Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act]

State of Uttar Pradesh - Subsection

Section 256(1)(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iv)Three official members not below the rank of Special Secretary, Government of Uttar Pradesh, nominated by the State Government from the Housing Department, Finance Department and the Department engaged in building and other construction work;