Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(v) in Tamil Nadu Motor Vehicles Taxation Rules, 1974 (v)No refund of tax shall be allowed in respect of a transport vehicle for the period during which the vehicle was off the road unless :-
