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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Himachal Pradesh - Subsection

Section 137(4) in Himachal Pradesh Co-Operative Societies Rules, 1971

(4)If a question arises in any appeal as to whether a person is, or is not, a legal representative of a deceased party, such question may be determined by the appellate authority, in a summary way, after taking evidence, if necessary.