Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 60 in The Drugs and Cosmetics Rules, 1945

60. [ [Substituted by G.S.R. 2136, dated 15.6.1957.]

A licensing authority may with the approval of the State Government by an order in writing delegate the power to sign licenses and such other powers as may be specified in the order to any other person under his control.]