Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 78 in The Goa Medical Council Rules, 1995 78. Other employees of the Council. - No Officer or servant of the Council shall, without the previous permission of the council, engage himself in any work unconnected with the work of the Council.
