Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 6A] [Entire Act] State of Andhra Pradesh - Subsection Section 6A(ii) in Andhra Pradesh General Sales Tax Act, 1957 (ii)purchases any goods (the sale or purchase of which is liable to tax under this Act) from a person other than a registered dealer, and