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Union of India - Section

Section 44A in State Bank of India General Regulations, 1955

44A. [ Participation of the directors in the meeting of the Central Board through videoconferencing or other electronic means. [Inserted by the State Bank of India General (Amendment) Regulations, 2013 (Regulation 21), with effect from 3rd March, 2014, published in the Gazette of India, Extraordinary, Part II. - Section 4, dated 04.03.2014.]

- Participation of a director in a meeting of the Central Board through videoconferencing shall be valid only if such participation is made from any office of the State Bank specified by the Central Board.]