(xiii)Conveying article which projects more than one and a half metres. - Whoever conveys through the streets any article which projects more than [one and a half metres] [The words 'one and a half metre' were inserted by Madras City Police (Amendment) Act, 1975 (Tamil Nadu Act 17 of 1975) with effect from 1st July 1975.] in front or behind the vehicle or vehicles on which it is placed.
