Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 14 in Chhattisgarh Rice Procurement (Levy) Order, 2007

14. Duty to comply with Orders and directions.

- Every miller, dealer or any other person shall comply with all orders and directions issued by competent authority under powers conferred by this Order.