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Madras High Court

M/S.Shirdi Sai Steels Private Limited vs M/S.K.I.(International) Limited on 1 December, 2021

Author: N. Sathish Kumar

Bench: N. Sathish Kumar

                                                                               Crl. O.P. No. 510 of 2017


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   Dated: 01.12.2021

                                                       CORAM

                                  THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR

                                              Crl. O.P. No. 510 of 2017
                                         and Crl.M.P.Nos.363 and 364 of 2017


                     1.M/s.Shirdi Sai Steels Private Limited
                     B.C.Malliah Compound
                     Jayanagar I Cross
                     Near T.B.Sanatorium
                     Cowl Bazaar, Bellary-583 014

                     2.E.Srinivas                                            ... . Petitioners
                                                     Versus

                     1.M/s.K.I.(International) Limited
                     No.664, T.H.Road
                     Tondiarpet, Chennai-600 081
                     Rep by its Assistant Manager, Internal Audit
                     Mr.Jayakrishnan

                     2.Chandra
                     3.Chandrasekaran

                     4.Manish                                            . . . Respondents
                     PRAYER : Criminal Original Petition filed under Section 482 of Cr.P.C. to
                     call for the records in C.C.No.909 of 2015 on the file of XV M.M.Court, George
                     Town and quash the same.

                     Page No:1/4

https://www.mhc.tn.gov.in/judis
                                                                                      Crl. O.P. No. 510 of 2017


                                              For Petitioners           : Mr.A.Chandrasekaran
                                              For respondents        : Mr.K.Mahalingam for R1
                                                                       Mr.R.Manibharathi for R2 to R4
                                                                 -----

                                                             ORDER

This Criminal Original Petition has been filed to call for the records in C.C.No.909 of 2015 on the file of XV M.M.Court, George Town and quash the same.

2. Today when the matter was taken up for hearing, learned counsel for the first respondent submitted that the first respondent has already filed an application to withdraw the complaint before the Trial Court.

3. In view of the above submission made by the learned counsel for the first respondent, nothing survives for further adjudication in this matter.

Accordingly, this Criminal original petition is dismissed. Consequently, connected Criminal Miscellaneous Petitions are closed.

01.12.2021 (1/3) Index : Yes / No Internet: Yes Speaking/non speaking order msv Page No:2/4 https://www.mhc.tn.gov.in/judis Crl. O.P. No. 510 of 2017 To XV M.M.Court George Town Page No:3/4 https://www.mhc.tn.gov.in/judis Crl. O.P. No. 510 of 2017 N. SATHISH KUMAR, J msv Crl. O.P. No. 510 of 2017 and Crl.M.P.Nos. 363 & 364 of 2017 01.12.2021 Page No:4/4 https://www.mhc.tn.gov.in/judis