Section 36(1)(e) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993
(e)has been dismissed from the service of the State Government or Central Government, or a Panchayat, or any other local authority, or a Co-operative Society, or any Public Sector Undertaking under the control of the Central Government or the State Government for corruption or for disloyalty; or