Delhi High Court - Orders
Baby Nikita Kumari vs Parhlad Singh & Ors (United India ... on 11 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~4 (08.09.2023)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 17/2016
BABY NIKITA KUMARI ..... Appellant
Through: Mr.Manish Maini, Ms.Yashika
Miglani, Mr.Vibhor Jain, Advs.
versus
PARHLAD SINGH & ORS (UNITED INDIA INSURANCE
COMPANY LTD) ..... Respondents
Through: Ms.Manisha Singh, Mr.George
Potham Poothicote, Ms.Joyti
Singh, Mr.Ashu Pathak, Advs.
for R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 11.09.2023
1. As 08.09.2023 was declared a holiday, the matter is taken up today.
2. None is appearing for the respondent no.3.
3. Re-list on 22nd January, 2024.
4. The parties shall file a brief synopsis of their arguments, referring to the e-pagination of the Court Record alongwith copies of the judgments sought to be relied upon by them during their arguments, within a period of four weeks from today.
NAVIN CHAWLA, J SEPTEMBER 11, 2023 Click here to check corrigendum, if any This is a digitally signed order.
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