Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70A(1)] [Section 70A] [Entire Act] State of Tamilnadu - Subsection Section 70A(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995 (b)the members of the Village Panchayat shall make and subscribe an oath or affirmation in the presence of the President of the Village Panchayat;