Delhi High Court - Orders
Navrang Kumar & Ors vs Union Of India & Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5768/2018
NAVRANG KUMAR & ORS ..... Petitioners
Through Mr Sougat Sinha, Mr Manoj Kumar,
Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr Sanjeev Sabharwal, Advocate for
UOI with Mr Hem Kumar, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv