Madhya Pradesh High Court
Sohanlal vs The State Of Madhya Pradesh on 12 February, 2019
1 MCRC-2305-2019 The High Court Of Madhya Pradesh MCRC-2305-2019 (SOHANLAL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 12-02-2019 Today the Advocates are abstaining from the Court work. The case is adjourned.
(MOHD. FAHIM ANWAR) JUDGE taj Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 12/02/2019 03:14:39